Delhi High Court - Orders
Parle Products Private Limited vs Britannia Industries Ltd on 16 October, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 806/2022
PARLE PRODUCTS PRIVATE LIMITED ..... Plaintiff
Through: Mr. J. Sai Deepak, Mr. N.K.
Bhardwaj, Ms. Anju Agarwal & Mr. Bikash
Ghorai, Advocates.
versus
BRITANNIA INDUSTRIES LTD. ..... Defendant
Through: Ms. Shubhie Wahi and Ms.
Sanya Kapoor, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 16.10.2023 CS(COMM) 806/2022, I.A. 19353/2022(Order XXXIX Rules 1 and 2 of the CPC) and I.A. 20511/2023 (Order XI Rule 1(5) of the CPC)
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Renotify on 16 November 2023 at the end of the board.
C.HARI SHANKAR, J OCTOBER 16, 2023 rb Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 17:27:24