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[Cites 0, Cited by 1] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(3) in The National Dental Commission Act, 2023

(3)Notwithstanding the repeal of the Dentists Act, 1948, the State Council and the Joint State Council constituted respectively under section 21 and section 23 of the said Act shall continue to operate until a new State Dental Council is established by the State Government in accordance with the provisions of section 29 of this Act.