Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Punjab - Subsection Section 38(4) in The Punjab State Real Estate (Regulation and Development) Rules, 2017 (4)The accounts of the Authority and the audit report shall, as soon as possible, be submitted to the State Government for laying before the State Legislature.
