Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 561] [Entire Act] State of Odisha - Subsection Section 561(1) in The Orissa Municipal Corporation Act, 2003 (1)No person shall, without licence from the Commissioner, sale or expose for slave any animal or article in any Corporation market.
