Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(k) in Eternal University (Establishment and Regulation) Act, 2008 (k)[ to make the University functional within one year from the date of commencement of this Act.] [Clause 'k' Inserted by Act No. 7 of 2013, Section 2 (w.e.f. 29-4-2008)]
