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[Cites 0, Cited by 0] [Section 272] [Entire Act]

Union of India - Subsection

Section 272(12) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(12)The Controller of Defence Accounts (Navy) shall be informed after an Ex-servicemen is re-entered and an audit report shall be obtained on the previous service of the sailor before such service is accepted.