Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(3)(b) in Jammu and Kashmir Code of Civil Procedure Act, 1977

(b)"Proceeding" includes a proceeding for the execution of a decree or order.