Madhya Pradesh High Court
Dr. M.P. Kushwah vs The State Of Madhya Pradesh Thr on 17 March, 2016
1 W.P.No. 1937/201
17/03/2016
Shri U.K.Bohre, Advocate for the petitioner.
Heard on admission.
Issue notice to the respondents on payment of process
fee within three working days. Notice be made returnable within three weeks.
List after service of notice on 11/4/2016.
(Rohit Arya) Judge jps/-