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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The Employees' State Insurance (General) Regulations, 1950

(p)["Branch Office"] and "Regional Office" shall mean, according to the context, such subordinate office of the Corporation set up at such place and with such jurisdiction and functions as the Corpo­ration may, from time to time, determine;