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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(7) in The Central Motor Vehicles Rules, 1989

(7)The wheel nuts and hub caps used in agricultural tractor [and combine harvesters] [Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)] shall be in accordance with IS:13941 -1994, as amended from time to time.]