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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(1) in The Gujarat Medical Council Act, 1967

(1)all rights of the Medical Councils dissolved under section 32 (hereinafter in this section referred to as "the dissolved Councils") shall on the specified date vest in the Council constituted under section 3 (hereinafter in this section referred to as "the Council"),