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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in Maharashtra Inferior Village Watans Abolition Act, 1958

(1)This Act may be called [the Maharashtra Inferior Village Watans Abolition Act] [This short title was substituted for the short title 'the Bombay Inferior Village Watans Abolition Act, 1958' by Maharashtra 24 of 2012, Schedule entry No. 73 (w.r.e.f. 1.5.1960)].