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Gujarat High Court

Arvindlal @ Mama Amrutlal Patel & vs State Of Gujarat & on 1 December, 2014

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

        R/CR.MA/19033/2014                                ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO.
                              19033 of 2014

         In CRIMINAL MISC.APPLICATION NO. 14934 of 2013

================================================================
       ARVINDLAL @ MAMA AMRUTLAL PATEL & 1....Applicant(s)
                           Versus
             STATE OF GUJARAT & 1....Respondent(s)
================================================================
Appearance:
MR HRIDAY BUCH, ADVOCATE for the Applicant(s) No. 1 - 2
MR LB DABHI, APP for the Respondent(s) No. 1
================================================================

        CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                             Date : 01/12/2014


                              ORAL ORDER

Let the main matter appear for hearing on 9th  January, 2015. In the meantime, it shall be open  for the applicants to request the trial Court to  adjourn   the   case.   Criminal   Misc.   Application  No.19033 of 2014 is disposed of.

(J.B.PARDIWALA, J.) Page 1 of 2 R/CR.MA/19033/2014 ORDER Manoj Page 2 of 2