Gujarat High Court
Arvindlal @ Mama Amrutlal Patel & vs State Of Gujarat & on 1 December, 2014
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/CR.MA/19033/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO.
19033 of 2014
In CRIMINAL MISC.APPLICATION NO. 14934 of 2013
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ARVINDLAL @ MAMA AMRUTLAL PATEL & 1....Applicant(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
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Appearance:
MR HRIDAY BUCH, ADVOCATE for the Applicant(s) No. 1 - 2
MR LB DABHI, APP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 01/12/2014
ORAL ORDER
Let the main matter appear for hearing on 9th January, 2015. In the meantime, it shall be open for the applicants to request the trial Court to adjourn the case. Criminal Misc. Application No.19033 of 2014 is disposed of.
(J.B.PARDIWALA, J.) Page 1 of 2 R/CR.MA/19033/2014 ORDER Manoj Page 2 of 2