Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in Coal Blocks Allocation Rules, 2017 16. Rules not to apply on certain coal mines. - Nothing in these rules shall apply to coal mines listed in Schedule I of the Coal Mines (Special Provisions) Act, 2015 (No. 11 of 2015).
