Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in The Punjab State Tubewell Act, 1954 (a)[ "Corporation" means Punjab State Tubewell Corporation Limited;] [See Punjab Act No. 3 of 1974.](aa)[ "Government" means the State Government of Punjab.] [See Punjab Act No. 3 of 1974.]
