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[Cites 0, Cited by 0] [Section 57(4)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(4)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(a)at the time of issuing a ballot paper to a voter, (a) record on its counterfoil, the electoral roll number of the voter as entered in the marked copy of the voters' list;