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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Puducherry - Subsection

Section 33(2)(e) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(e)applications for making legal representatives of deceased persons, parties to proceedings under this Act and the time within which such applications shall be preferred;