Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & on 3 May, 2024
Author: Virender Singh
Bench: Virender Singh
Chet Ram Vs. Kaushalya Thakur & anr.
.
CMP(M) No. 111 of 2023 in RSA No. 207 of 2015 3.5.2024 Present: Ms. Kiran Sharma, Advocate vice Mr. Arvind Sharma, Advocate, for non- applicant/appellant.
Mr. Ashok Sood, Senior Advocate with Ms. Pooja Verma, Advocate, for applicant/respondent No. 1.
None for respondent No. 2.
As prayed for, list on 17.5.2024, before appropriate Bench.
(Virender Singh) Judge May 3, 2024 (kalpana) ::: Downloaded on - 03/05/2024 20:39:44 :::CIS