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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)[ He shall supervise the work of the Officers and staff of the Market Committee and Officers and staff posted in the Board and shall take such disciplinary action against them for their neglect, misconduct, indiscipline etc. as required.] [Substituted by G.S.R. 12A dated 26.9.1993.]