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[Cites 0, Cited by 0] [Section 21S] [Entire Act]

State of Haryana - Subsection

Section 21S(1) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961

(1)The State Government may from time to time make subventions to the Board for the purposes of this Act on such terms and conditions as the State Government may determine.