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[Cites 0, Cited by 0] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(3) in The Companies Act, 1956

(3)The register kept in pursuance of this section shall be open to inspection by any person on payment of [such fee as may be prescribed] [ Substituted by Act 31 of 1988, Section 19, for " a fee of one rupee" (w.e.f. 17.4.1989).] for each inspection.