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[Cites 0, Cited by 6] [Section 3(3)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3)(b) in The Delhi Municipal Corporation Act, 1957

(b)the following persons shall be represented in the Corporation, namely:—
(i)ten persons, who are not less than 25 years of age and who have special knowledge or experience in municipal administration, to be nominated by the Administrator: