Bombay High Court
Axis Bank Ltd vs Navjyoti Commodity Services Ltd. And 12 ... on 5 November, 2019
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 1210 OF 2019
Axis Bank Ltd. ....Petitioner
V/S
Navjyoti Commodity Services Ltd. And 12 ....Respondent
Others Mr Atul Damle, Sr.Adv a/w Mr M B Kale, Juhi Bhogale i/b O M Gujar Law Chambers For petitioner An advocate for Consulta Juris Resp. No 12 Mr Cyrus Ardeshir i/b Vishal S. Shriyan Res No. 1 CORAM : G.S. PATEL, J DATE : 5th November, 2019 P.C. :
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