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Bombay High Court

Axis Bank Ltd vs Navjyoti Commodity Services Ltd. And 12 ... on 5 November, 2019

Author: G.S. Patel

Bench: G.S. Patel

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 1210 OF 2019

      Axis Bank Ltd.                                        ....Petitioner
                 V/S
      Navjyoti Commodity Services Ltd. And 12            ....Respondent

Others Mr Atul Damle, Sr.Adv a/w Mr M B Kale, Juhi Bhogale i/b O M Gujar Law Chambers For petitioner An advocate for Consulta Juris Resp. No 12 Mr Cyrus Ardeshir i/b Vishal S. Shriyan Res No. 1 CORAM : G.S. PATEL, J DATE : 5th November, 2019 P.C. :

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