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Supreme Court - Daily Orders

Gopalakrishna Govind Hegde(Dead)Thr. ... vs The Totgars Co-Op. Sale Soc. Ltd. . on 27 January, 2020

Author: Ajay Rastogi

Bench: Ajay Rastogi

     ITEM NO.6                         COURT NO.16                  SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                               Civil Appeal   No(s).3080-3081/2017

     GOPALAKRISHNA GOVIND HEGDE(DEAD)THR.
     LEGAL REPRESENTATIVES                                           Appellant(s)

                                               VERSUS

     THE TOTGARS’ CO-OP. SALE SOC. LTD. . & ORS.                      Respondent(s)

     (IA NOS. 158561 & 15863 OF 2019(FOR RECALLING ORDER DATED
     15.04.2019 AND EXEMPTION FROM FILING OT) IN CA 3080-81/2017 ONLY TO
     BE LISTED BEFORE HON'BLE JUDGE IN CHAMBER
      IA No. 158563/2019 - EXEMPTION FROM FILING O.T.
      IA No. 158561/2019 - RECALLING THE COURTS ORDER)

     Date : 27-01-2020 These matters were called on for hearing today.

     CORAM :                    HON'BLE MR. JUSTICE AJAY RASTOGI
                                          [IN CHAMBERS]


     For Appellant(s)
                                   Mr. P. R. Ramasesh, AOR

     For Respondent(s)            Mr. D.P. Chaturvedi, Adv.
                                  Mr. S. N. Bhat, AOR

                                   Mr. Ashwani Bhardwaj, AOR

                                   Mr. V. N. Raghupathy, AOR
                                   Md. Apzal Ansari, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Learned Counsel for Respondent No.1 wants to withdraw Application for recalling of order dated 15.04.2019 with a liberty to raise available objections in the pending proceedings before the Court.

Signature Not Verified

The application is dismissed, as prayed.

Digitally signed by SWETA DHYANI Date: 2020.01.28 13:30:20 IST Reason:

(POULAMI PAUL) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER