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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(2)The social investigation shall be completed within fifteen days so as to enable the Committee to pass final order within four months of first production of the child:Provided that for orphan, abandoned or surrendered children, the time for completion of inquiry shall be as specified in section 38.