Kerala High Court
Rajalakshmi Amma vs State Of Kerala on 22 October, 2008
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
FRIDAY, THE 22ND DAY OF JANUARY 2016/2ND MAGHA, 1937
WP(C).No. 30999 of 2015 (Y)
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PETITIONER :
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RAJALAKSHMI AMMA
W/O.PRASANNA KUMAR, WORKER, ANGANAVADI NO.C-14
MYLAKKAD, ITHIKKARA, KOLLAM
RESIDING AT PUSHPAVADI, MYLAKKAD P.O., KOLLAM.
BY ADV. SRI.B.MOHANLAL
RESPONDENT(S):
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1. STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT
SOCIAL WELFARE DEPARTMENT, SECRETARIAT
THIRUVANANTHAPURAM, 695001.
2. THE DIRECTOR OF SOCIAL WELFARE
SOCIAL WELFARE BHAVAN, POOJAPPURA, THIRUVANANTHAPURAM
PIN 695012.
3. THE CHILD DEVELOPMENT PROJECT OFFICER (PROGRAMME OFFICER)
ICDS PROJECT, ITHIKKARA P.O., KOLLAM
PIN 691013.
4. THE ADICHANALLOOR GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY, ADICHANALLOOR P.O.
KOLLAM, PIN 691573.
R4 BY ADV. SRI.M.V.THAMBAN
R4 BY ADV. SRI.R.REJI
R4 BY ADV. SMT.THARA THAMBAN
R4 BY ADV. SMT.K.G.SAROJINI
R4 BY ADV. SRI.B.BIPIN
R4 BY ADV. SRI.ARUN BOSE
R2 BY ADV. GOVERNMENT PLEADER SRI M A FAYAZ
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
22-01-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 30999 of 2015 (Y)
APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT-P1:THE TRUE COPY OF THE G.O.(MS) NO.58/08/SWD DATED 22/10/2008 ISSUED BY THE
1ST RESPONDENT.
EXHIBIT-P2:THE TRUE COPY OF THE G.O.(MS) NO.79/2010/SWD DATED 10/11/2010 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT-P3:THE TRUE COPY OF THE G.O.(RT) NO.25/2011/SWD DATED 17/10/2011 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT-P4:THE TRUE COPY OF THE ORDER NO.ICDS/ITH/183/11 DATED 19.05.2011
ISUED BY THE 3RD RESPONDENT.
EXHIBIT-P5:THE TRUE COPY OF THE ORDER DATED 21/06/2011 IN W.P.(C) NO.15059/2011 OF
THIS HON'BLE COURT.
EXHIBIT-P6:THE TRUE COPY OF THE ORDER NO.ICDS/ITH/2006/11 DATED 12/07/2011 ISSUED
BY THE 3RD RESPONDENT.
EXHIBIT-P7:THE TRUE COPY OF THE ORDER NO.ITH/183/11 DATED 20/05/2011 ISSUED BY THE
3RD RESPONDENT.
EXHIBIT-P8:THE TRUE COPY OF THE REVISIED RANK LIST AS PER COMMUNITY ROTATION
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT-P9:THE TRUE COPY OF THE ORDER NO:ICDS/ITH/238/2011 DATED 14/09/2011 ISSUED
BY THE 3RD RESPONDENT.
EXHIBIT-P10:THE TRUE COPY OF THE G.O.(MS) NO.05/2002/SWD DATED 30/01/2012 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT-P11:THE TRUE COPY OF THE ORDER IN W.A.NO.1571/2010 DATED 29/09/2010 OF THIS
HON'BLE COURT.
EXHIBIT-P12:THE TRUE COPY OF THE G.O.(MS) NO.31/2012/SWD DATED 30/05/2012 ISSUED BY
THE 1ST RESPONDENT.
EXHIBIT-P13:THE TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.22212/2012 DATED 24/07/2015
OF THIS HON'BLE COURT.
EXHIBIT-P14:THE TRUE COPY OF THE ORDER NO.ICDS/ITH./123/2015 DATED 02/02/2015
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT-P15:THE TRUE COPY OF THE JUDGMENT DATED IN 17/07/2015 IN W.P.(C)
NO.21643/2015 OF THIS HON'BLE COURT.
EXHIBIT-P16:THE TRUE COPY OF THE ORDER NO.ICDS/B4-14141/15 DATED 26/09/2015 ISSUED
BY THE 2ND RESPONDENT.
RESPONDENT(S)' EXHIBITS
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EXT. R2(A): TRUE COPY OF THE G.O (MS)15/2008/SWD DT 23.2.2008
EXT.R2(B) : TRUE COPY OF THE GO(MS) NO.73/2015/SWD DT 24.11.2015
//TRUE COPY//
P.A TO JUDGE
jma
K. VINOD CHANDRAN, J
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W.P(C) No. 30999 of 2015
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Dated this the 22nd day of January, 2016
J U D G M E N T
The petitioner seeks appointment as a permanent Anganwadi Worker. The petitioner is said to have been included in the rank list now prepared and approved by the Government. The petitioner's present grievance is with respect to the 25% vacancy reserved for Anganwadi helpers for promotion to the post of Anganwadi workers. The petitioner has not challenged the same in the writ peition. In such circumstance, if the petitioner has any grievance against the reservation made, to Anganwadi helpers, then the same would be open for challenge. The petitioner would be given appointment in accordance with the rank, she has in the new list prepared if she figures in the list. The writ petition would stand closed leaving open the challenge against the reservation.
SD/=
(K. VINOD CHANDRAN, JUDGE)
jma //true copy//
P.A to Judge