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Calcutta High Court (Appellete Side)

Sri Siba Prasad Das vs The Union Of India & Ors on 1 March, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

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01.03.2019

IN THE HIGH COURT AT CALCUTTA S/L-1 (CONSTITUTIONAL WRIT JURISDICTION) Ct-13 APPELLATE SIDE (AD) W.P. 5857 (W) of 2018 Sri Siba Prasad Das vs. The Union of India & Ors.

Mr. Arnab Ray ... for the petitioner.

The writ petition is wrongly appearing in the list.

The writ petition will appear, under the heading "Motion", in the monthly list of May, 2019.

(Ashis Kumar Chakraborty, J.)