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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(2)(l) in Rajasthan Co-operative Societies Rules, 2003

(l)In the case of a society to which rule 68 applies, register of fluid resources showing the immediate liabilities of the society and the extent of fluid resources available to meet them.