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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008

(2)The transmission licensee granted a licence for the inter-Statetransmission of electricity shall pay licence fee at the rate of Rs.two lakh(Rs.2,00,000/-) per annum from the date of grant of licence and up to the datepreceding the date of commercial operation of the inter-State transmissionsystem or an element thereof.