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State of Madhya Pradesh - Section

Section 94 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

94. General power of control.

- In all matters connected with this Act or the rules made thereunder all officers empowered to act by or under this Act shall be subject to the same control by the same authority under whose administrative control they normally perform the functions of their office.