Madhya Pradesh High Court
Sarman Sagar vs Indian National Highway Tribunal on 9 January, 2018
THE HIGH COURT OF MADHYA PRADESH RP-1057-2017 (SARMAN SA GAR Vs INDIAN NA T I 0NAL HIGH WA Y TRIBUNAL) 2 Jabalpur, Dated : 09-01-2018 Shri KK. Gautam, Advocate for the petitioner. At the request of the counsel for the petitioner, list in the next week. (HEMAN T GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE
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