Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(ii) in The Insecticides Rules, 1971 (ii)Ranaghat, Bongaon and Mahiassan railway stations in respect of insecticides imported by rail across the frontier with Bangladesh,
