Section 19 in The Goa, Daman and Diu Prevention of Begging Act, 1972
19. Management and discipline.—
Every person remanded to, or detained in, the Receiving Centres and Certified Institutions under this Act shall be subject to such rules of management and discipline, including the imposition of manual or other work and the awarding of punishment for breach of any such rules, as may, from time to time, be prescribed.
