Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(2) in New Town Kolkata Planning Area (Building) Rules, 2014 (2)Garage and parking space shall be raised at least 150 mm above the level of the highest crest of the road of the nearest street and shall be satisfactorily drained;
