Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(a) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (a)the amount of disproportionate gain made or unfair advantage derived, wherever quantifiable, as a result of the default;
