Section 7(3)(A) in Andhra Pradesh Unaided Non- Minority Professional institutions (Regulation of Admissions into Under-graduate and Pharm.D (Doctor of Pharmacy) Professional Courses through Common Entrance Test) Rules, 2011

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(A)A candidate for admission shall be regarded as a local candidate in relation to a local area.-

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