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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(ff) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(ff)"net offer" means an offer of specified securities to the public but does not include reservations and promoters' contribution brought in as part of the issue;