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State of Haryana - Section

Section 831 in Punjab Jail Manual

831. When a female prisoner is the only occupant of ward.

- If there be but one female prisoner in the jail, arrangements shall be made for a female warder to remain with her both by day and night. If she be a convict not eligible for transfer under paragraph 828, the Superintendent should, if of opinion, that her detention in that jail is inadvisable take the orders of the Inspector-General as to her transfer.