Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(r) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965

(r)to conduct statistical and other research for the purpose of evaluation and reform of the curricula, instruction and examination system;