Section 2(w) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
(w)"market charges" includes charges on account of or in respect of commission, brokerage, weighing, measuring, hammaling (loading, unloading or carrying), cleaning, drying, sieving, stitching, stacking, hiring, gunny bags, stamping, bagging, storing, warehousing, grading, surveying, transporting and processing;
