Jammu & Kashmir High Court
State Through Police Station Udhampur vs Shalinder Singh And Others on 1 April, 2021
Author: Sanjay Dhar
Bench: Sanjay Dhar
509
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRAA No.60/2012
State through Police Station Udhampur .....Appellant(s)
Through: Mr. Vishal Bharti, Dy.AG.
Vs.
Shalinder Singh and Others ..... Respondent(s)
Through: Mr. Sudesh Sharma, Advocate.
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Coram:
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
Learned counsel for the parties submit that paper-book has not been supplied to them.
Registry to prepare and supply a copy of complete paper-book to learned counsel for the parties.
List on 30.07.2021.
(Sanjay Dhar) (TashiRabstan)
Judge Judge
Jammu:
01.04.2021
Surinder
SURINDER KUMAR
2021.04.01 15:48
I attest to the accuracy and
integrity of this document