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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1)(e) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

(e)all trees, irrespective of the girth at breast height standing dangerous to building, telephone lines, electric lines or any other structures shall be permitted to be felled;
(ee)all trees standing in plantations which cause hindrance to the growth of rubber, coffee or tea shall be permitted to be cut, irrespective of their girth: