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Allahabad High Court

M/S Vijay Madhav And Company vs State Of U.P. And Others on 13 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2

Case :- WRIT - C No. - 39836 of 2010

Petitioner :- M/S Vijay Madhav And Company
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Manoj Kumar Sharma
Respondent Counsel :- C.S.C.

Hon'ble Ashok Bhushan,J.

Hon'ble Virendra Singh,J.

Sri B.D. Madhyan, learned Senior Counsel appearing on behalf of the respondents prays for and is allowed two weeks' time to file counter affidavit indicating therein as to what steps have been taken for construction of Mandi as proposed in Sector-88. He may also obtain instructions as to whether there is any proposal for giving temporary places for running the business of fruit and vegetable or not.

List this petition on 9th August, 2010 along with Writ Petition No. 46958 of 2004.

Order Date :- 13.7.2010 Shiraz