Income Tax Appellate Tribunal - Chandigarh
Shri Charanjit Lal Chadha, Zirakpur vs Ito-Ward-3(5), Chandigarh on 23 September, 2020
आयकर अपील य अ धकरण,च डीगढ़ यायपीठ "ए", च डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH 'A' CHANDIGARH ीमती दवा संह, या"यक सद#य एवं, एवं ीमती अ नपण ू ा& ग(ु ता, लेखा सद#य BEFORE: SMT. DIVA SINGH, JM & SMT.ANNAPURNA GUPTA, AM आयकर अपील सं./ ITA No. 152/CHD/2020 नधा रण वष / Assessment Year : 2011-12 Shri Charanjit Lal Chadha, Versus The ITO, H.No. 118, Backside Lucky Dhaba, Ward 3(5), Jarnail Enclave, Zirakpur(Punjab). Chandigarh. थायी लेखा सं./PAN NO: BWBPC2891M अपीलाथ /Appellant यथ /Respondent (Virtual Court) नधा रती क ओर से/Assessee by : Shri S.K.Sahni, Advocate राज व क ओर से/ Revenue by : Shri Arvind Sudershan, JCIT-DR सन ु वाई क तार$ख/Date of Hearing : 23.09.2020 उदघोषणा क तार$ख/Date of Pronouncement : 23 .09.2020 आदे श/Order PER ANNAPURNA GUPTA, AC COUNTANT MEMBER:
Th e p r e s e nt a pp e a l ha s bee n p r e fe r re d b y t he a ss e ssee a ga i n st the or de r d a te d 2 6. 1 1 .2 0 1 9 of th e C ommi s si one r of I n co me Ta x ( Ap p e a l s) -1 , C ha n d iga r h.
2. At t he outse t, Ld . C oun se l f or the a s se sse e h a s s ub mi tte d th a t s in ce the a ss e s see ha d mo ved a n a p p li ca t ion f or 'Vi va d S e Vi sh w a s Sc he me ,2 0 2 0 ' a n d th e I nc ome Ta x D e pa r tme n t h a s ITA -152/CHD/2020 A.Y. 2011-12 Page 2 of 2 i ssu e d F or m N o.3 , thu s se ttl ing th e d i sp ute , the re fo re , he i nte nd s to w i thd r a w th e p r e se n t a p p e a l . A se p a ra te a p p li c a tion d a te d 0 4 .0 9 .2 0 20 f or wi th d ra wa l of th e a p pe a l h a s b ee n su b mit te d b y th e ld . C o un se l f or th e a sse ssee . Th e ld . DR h a s no ob je cti on f or t he sa id wi thd r a wa l .
I n v ie w of th e a bo ve , the a pp e a l of the a s se s see s i s h e re b y d is mis se d a s 'W it hd r a w n' O r de r p r on oun ce d on 23 . 0 9. 2 02 0 .
Sd/- Sd/-
( दवा संह ) ( अ नपण
ू ा& ग(ु ता )
(DIVA SINGH) (ANNAPURNA GUPTA)
या"यक सद#य/ Judicial Member लेखा सद#य/ Accountant Member
"Poonam"
आदे श क त*ल+प अ,े+षत/ Copy of the order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent
3. आयकर आयु-त/ CIT
4. आयकर आयु-त (अपील)/ The CIT(A)
5. +वभागीय त न0ध, आयकर अपील$य आ0धकरण, च2डीगढ़/ DR, ITAT, CHANDIGARH
6. गाड फाईल/ Guard File आदे शानुसार/ By order, सहायक पंजीकार/ Assistant Registrar