Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26(c) in Securities and Exchange Board of India (Buy-Back of Securities) Regulations, 2018

(c)restraining the company from making a further offer for buy-back;
(ii)A copy of such direction issued by the Board shall also be forwarded to Registrar of Companies.