Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Chattisgarh - Section Section 3 in Chhattisgarh Protection of Depositors Interest Act, 2005 3. Act not in derogation of any law. - The provisions of the Act shall be in addition to and not in derogation of any other law for the time being in force.
