Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25AE] [Entire Act] State of Maharashtra - Subsection Section 25AE(2) in The Irrigation laws (Amendment) Act, 1964 (2)The notice under sub-section (1) shall be given in such form and in such manner as may be prescribed.
