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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(4)(b) in Uttrarakhand Waqf Rules, 2017

(b)If for any reason the required documents cannot be supplied within ten working days, the concerned agency of the Government or the organisation shall seek further time, not exceeding ten working days to supply the information/documents.