Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 39A in Maharashtra Public Trust Rules, 1951 39A. [ Form of notice under section 79 AA. [Inserted by Notification No. 13337/P, dated 2nd June 1972.] - The notice under section 79 AA shall be in the form of Schedule XVIII-A.]
