Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Section 28] [Entire Act] Union of India - Subsection Section 28(1) in The Right to Information Act, 2005 (1)The competent authority may, by notification in the Official Gazette, make rules to carry out the provisions of this Act.